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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Mizoram - Subsection

Section 23(1) in Mizoram Cooperative Societies Act, 2006

(1)Federal co-operatives for respective type, category or sector or co-operative unions consisting of primary or secondary co-operatives may be established and registered in accordance with the provisions of this Act in general and section 8, 9, 1 and 11 in particular.