Section 34(5) in Indira Kala Sangit Vishwavidyalaya Act, 1956
(5)The Ordinance shall cease to have effect, if the [Karyakarini Samiti] [Substituted by C.G. Act No. 12 of 2005 (w.e.f. 25-8-2005).] passes a resolution to that effect by a majority of two-thirds of members present and voting, from the date of such resolution.
