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State of Punjab - Section

Section 16 in The Punjab Homoeopathic Practitioners Regulations, 1974

16. Salary of the members of service.

- The members of the Service shall be entitled to such scales of pay and allowances as may be authorised by Government from time to time for its own employees of may be same [status] [Substituted for 'class' vide Legislative Supplement Part III dated 25.5.1979.]. The scales of pay admissible at present are given in Appendix "A" to these regulations.