Delhi High Court - Orders
Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 21 February, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 109/2021
SUGESAN TRANSPORT PVT LTD ..... Petitioner
Through: Mr. Udian Sharma, Mr. Jaitegan
Khurana & Ms. Vanshita Gupta,
Advocates.
versus
CONTINENTAL ENGINEERING
CORPORATION ..... Respondent
Through: Dr. Amit George & Mr. Kunal
Kher, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 21.02.2024 The petition was passed over on the first call, but could not be taken up for hearing on second call due to paucity of time.
List on 12.07.2024.
PRATEEK JALAN, J FEBRUARY 21, 2024 'pv'/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2024 at 23:20:21