Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(k) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(k)“stationary vendors” means street vendors who carry out vending activities on regular basis at a specific location;