Section 12 in The Air (Prevention and Control of Pollution) Assam Rules, 1991
12. Adjourned meeting.
- If at any meeting no quorum is present, the Chairman or the Member who presides over the meeting shall, subject to the provision of sub-rule (2) of Rule 14 adjourn the meeting to such date and time as he thinks fit. At such adjourned meeting no quorum shall be necessary to transact the business of the meeting.
