(iv)the [notified area of Sabarmati] [These words were substituted for the words 'notified areas of Malad, Kandivali, Borivali and Mulund in the Bombay Suburban District, Bhayandar in the District of Thane and Sabarmati' by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.] in the District of Ahmedabad, [*** and] [Clause (iii) was deleted by the Gujarat Adaptation of Laws (State and Concurrent Subjects) Order, 1960.]
