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[Cites 0, Cited by 0] [Section 90(9)] [Section 90] [Entire Act]

State of Odisha - Subsection

Section 90(9)(vi) in The Bihar and Orissa Excise Act, 1915

(vi)prescribing the days and hours during which any licensed premises mayor may not be kept open, and providing for closing of such premises on special occasions;