Allahabad High Court
U.P. State Road Transport Corporation ... vs Rakesh Kumar & 3 Ors. on 20 July, 2010
Author: Yogesh Chandra Gupta
Bench: Yogesh Chandra Gupta
Court No. - 9
Case :- FIRST APPEAL FROM ORDER No. - 1 of 2003
Petitioner :- U.P. State Road Transport Corporation Thru R.M., Lucknow
Respondent :- Rakesh Kumar & 3 Ors.
Petitioner Counsel :- D.K. Srivastava
Respondent Counsel :- Ved Prakash
Hon'ble Yogesh Chandra Gupta,J.
Learned counsel for the appellant is present. Respondents No. 2 and 3 are not served.
Issue notice to respondents No.2 and 3.Steps be taken within ten days.
List after service on respondents No. 2 and 3. Order Date :- 20.7.2010 NS