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Allahabad High Court

U.P. State Road Transport Corporation ... vs Rakesh Kumar & 3 Ors. on 20 July, 2010

Author: Yogesh Chandra Gupta

Bench: Yogesh Chandra Gupta

                          Court No. - 9

                          Case :- FIRST APPEAL FROM ORDER No. - 1 of 2003

                          Petitioner :- U.P. State Road Transport Corporation Thru R.M., Lucknow
                          Respondent :- Rakesh Kumar & 3 Ors.
                          Petitioner Counsel :- D.K. Srivastava
                          Respondent Counsel :- Ved Prakash

                          Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the appellant is present. Respondents No. 2 and 3 are not served.

Issue notice to respondents No.2 and 3.Steps be taken within ten days.

List after service on respondents No. 2 and 3. Order Date :- 20.7.2010 NS