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[Cites 0, Cited by 0] [Section 237] [Entire Act]

State of Goa - Subsection

Section 237(1) in Goa Prisons Rules, 2006

(1)Where prisoners are sent for work outside a prison with implements such as axes, crowbars, spades and other like implements which are likely to be used for any mischief, the Superintendent may detail one or more armed guards who shall be fully equipped, as additional escort for the party.