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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(16) in The Sidho-Kanho-Birsha University Act, 2010

(16)to institute Professorship including distinguished or chair Professorships, Readerships, Lectureships and other teaching posts required by the University with the approval of the State Government and to appoint persons to such Professorships, Readerships, Lectureships or other teaching posts, or to recognize persons as Professors, Readers or Lecturers of the University, or as holders of other teaching posts of the University for the purpose of imparting instruction and for conducting research in the University;