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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(2)(t) in The Limited Liability Partnership Act, 2008

(t)the audit of accounts of a limited liability partnership under sub-section (4) of section 34;
(ta)the standards of accounting and auditing under section 34A;
(u)the form and manner of annual return and fee payable under sub-section (1) of section 35;
(v)the manner and amount of fee payable for inspection of incorporation document, names of partners and changes made therein, Statement of Account and Solvency and annual return under section 36;