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Central Administrative Tribunal - Delhi

Ratheesh P K vs M/O Information And Broadcasting on 16 January, 2024

                                     1
Item No. 51                                     O.A. NO. 744/2016

                  Central Administrative Tribunal
                    Principal Bench, New Delhi
                               O.A. No. 744/2016

                     Dated this the 16th day of January, 2024

                  Hon'ble Mr. R N Singh, Member (J)
                Hon'ble Mr. Sanjeeva Kumar, Member (A)

    1. Sh. Ratheesh P.K, aged 33 years S/o Sh. C.M Madhavan, R/o Periyattu
       House, Eramam (PO), Payyanur via Kannur (Dist.), Kerala 670307

    2. Sh. Khundongbam Loyangamba Singh, aged 37 years S/o Sh. Kh.
       Bonbihari Singh, R/o Chinga Makha Liwa Road, Bokul Makhong,
       Imphal West - 795008

    3. Sh. Bidyut Majumder, aged 32 years S/o Sh. Brajatosh Majumder, R/o
       Nitya Biraj House, Ujan Abboy Nagar, Abhoynagar (PO) Agartala

    4. Sh. Renjith Kumar, aged 31 years S/o Sh. Karunakaran K, R/o Ambetta
       House, Elemberem, Pallivayal (PO), Kannur Kerala - 670142

    5. Sh. Naresh Kumar Chongtham, aged 31 years S/o Ch. Joykumar Singh,
       R/o Sagolband Salam Leikai Maning Leirak, Imphal, Manipur - 795001

    6. Sh. Senjam Sambhu Singh, aged 35 years S/o Sh. Leikhajit Singh, R/o
       Sagolband Kangabam Leikai
       Imphal West - 795001.

    7. Sh. Ghanashyam Khwairakpam, aged 27 years S/o Sh. Khwairakpam
       Mangol, R/o Ningthoukhong, Ward No. 02, Thouburel Leikai, LPS
       Bishnupur, Manipur

    8. Sh. Ajas K.M, aged 33 years S/o Sh. Abdul Rahiman K.M R/o Karimbil
       Manalath House Kandangode (PO) Trissur (Dist), Kerala - 680584

    9. Sh. Rojith P.K, aged 28 years S/o Sh. Raveedran K R/o 'Anamika',
       Malayante Kandy Meppayur, Calicut - 673524

    10. Sh. Om Prakash Mourya, aged 31 years S/o Sh. Ram Naresh Mourya
        R/o Meerapur (PO), Daranagar (Dist.) Kaushambi, U.P - 212204

    11. Sh. Santosh Kumar, aged 37 years S/o Sh. Ram Babori R/o C-1, Radio
        Colony, Benjhabar road Kanpur (UP)

    12. Sh. Randeep Yadav, aged 28 years
        S/o Sh. Karan Singh
        R/o Doordarshan Relay Kendra, D-23, Santi Path, Ceeri Colony Pilani
                                      2
Item No. 51                                      O.A. NO. 744/2016


    13. Sh. Chandra Ketu, aged 37 years
        S/o Shankar Lal R/o 4/12, Radio Colony, Anoop Shahar road,
        Jamalpur, Aligarh - 202001

    14. Sh. Arvind Kumar, aged 30 years
        S/o Sh. Jagat Narayan R/o H.N 124, Nayaram Nagar, Ajanari road,
        Orai, U.P - 285001

    15. Sh. Praveen Kumar SS, aged 35 years S/o Sh. Sivasankarang R/o
        Sivanjali, Pandamangalam, Kollakkal (PO), Malapurram (Dist.), Kerala

    16 . Sh. Vikash Kumar, aged 32 years
         S/o Sh. Nageshwar Mishra R/o Vastu Vihar, Phase 4, Near Telgaria
         More, Phase 2, JW-18, Chirachas - 827013

    17. Sh. Suhair Babu P.C, aged 34 years
        S/o Sh. Ameer Ahemmed PC R/o Pothuva Chola House, Pattikkad
        (PO), Malappuram (Dist.), Kerala

    18. Sh. Manish Chandra Vaish, aged 30 years
        S/o Sh. Ramnath Vaish
        R/o Qtr. No. 03/16, Prasar Bharti All India Radio, High Power
        Transmitter Malad West, Mumbai - 400095

    19. Smt Sudha Kant, aged 27 years
        S/o Sh. Bachha Ram
        R/o Akashvani Colony, Phase I Quarter No. C1, Chajju Bagh, Patna -
        800001

    20. Sh. Kashinath Das, aged 33 years
       S/o Sh. Dhaneshwar Das R/o Village - Udalbani, PO - Kankomath, P.S
       - Katrasagadh, District - Dhanbad Jharkhand - 828113

    21. Sh. Nidheesh T.A., aged 29 years
        S/o Sh. Gangadharan V.C R/o Padikkal House, Nanminda (PO),
        Kozhikode, Kerala - 673613

    22. Sh. Harender Singh Yadav, aged 27 years
        S/o Sh. Vijay Singh Yadav R/o Kanwi Ki Dhani (PO), Kanwi, Teh. -
        Narnaul, Mahindergarh, Haryana

  23. Sh. Mahaveer Prasad Bhati,
      aged 28 years S/o Sh. Jhoomer Lal Bhati R/o c/o Naveen Deora, Fateh
      Sagar Ki Nahar, Inside Nagauri Gate, Jodhpur - 342001

    24. Sh. Sachedra Jaiswal, aged 27 years
       S/o Sh. Santosh Kumar, R/o 61H/11, Om Gayatri Nagar, Allahabad -
       211004
                                      3
Item No. 51                                     O.A. NO. 744/2016


     25. Sh. Dindor Nilesh Kumar, aged 27 years
         S/o Sh. Bharat Bhai Puna Bhai Dindor R/o 64/1, Parth Apartment,
         Sector 22, Gandhinagar, Gujarat - 382022

     26. Sh. Baidyanath Murmu, aged 39 years
        S/o Sh. Birendra Murmu R/o Toregram, P.O - Panchgara, P.S -
        Pandua,
        District - Hooghly (West Bengal) - 712149

    27. Sh. Prasant Chourasiya,
        aged 30 years S/o Sh. Moolchandra Chourasya R/o opposite Income
        Tax Office, Aliganj Banda (U.P)

    28. SimtAkhila K.V., aged 31 years
       D/o Unni K.V, R/o Akhila Nivas, Kommeri (PO), Kozhikode, Kerala -
       673006

    29. Sh. Ram Kishun, aged 30 years
        S/o Sh. Chunna R/o Khataura, Pindkhar (PO), Thana,
        Banda, U.P - 210201

    30. Sh. Virender Chouhan, aged 32 years
       S/o Sh. Ghan Shyam Chouhan R/o Devesh Nivas Hudco, K -20, Pratap
       Nagar, Jodhpur - 342003

    31. Sh. Tilak Sarmah, aged 35 years
        S/o Sh. Yadav Sarmah R/o Village & P.O Dulia Pathar,
        Dist. Lakhimpur - 784164

    32. Sh. Bakiiarimai Syiem, aged 30 years
        S/o Sh. (L) Hollander Nongkynrih R/o Mawlynrei, Shillong - 793006
        Meghalaya

    33. Sh. Kuroomba Moirangthem, aged 32 years
         S/o Sh. Moirangthem Ibo Singh R/o Kairang Lambi, Sangakpham,
        Imphal East - 795002

    34. Sh. Pheiroijam Suresh Singh, aged 30 years S/o Sh. PH Sarat Singh,
        R/o Kongpal Kongkhamleikai, Imphal, Manipur - 795005

    35. Sh. Pele Tuonuo Kire, aged 43 years
         S/o Sh. Methalhoulie Kire, R/o H/No. 21 (U) Upper Midland, Kohima
        - 797001

    36. Sh. Salam Robinson Singh, aged 38 years
        S/o Sh. Salam Matum Singh, R/o Kwakeithel Laishram Leikai, Imphal
        West - 795001
                                      4
Item No. 51                                        O.A. NO. 744/2016

     37. Sh. Dalia Chowdhury, aged 31 years
       S/o Sh. Pranesh Ranjan Chowdhury R/o Usha Bazar Airport, West
       Tripura - 799009

    38. Sh. Zhopo Kulnu, aged 26 years
       S/o Sh. Ketholeho Kulnu
       R/o OMHC/20, Old Minister's Hill, Kohima - 797001, Nagaland

    39. Sh. K Vanlalruata, aged 34 years
        S/o Sh. Hmingthanga R/o Mission Vengthlang, Aizwal
        Mizoram

    40. Sh. Matsungtoshi AO, aged 27 years S/o Sh. Mapu Jamir
       R/o House No. 124, Kevi Jau Colony, Signal Basti, Dimapur, Nagaland

    41. Sh. Keisham Parmeshwor Singh, aged 35 years
        S/o Sh. L K. Nimai Singh
        R/o Keishamthong Bazar,
        Imphal - 795001

    42. Sh. Ramavtar Singh Tomar, aged 31 years
        S/o Sh. Chandrabhan Singh Tomar
        R/o 144 New Colony, Birla Nagar,
      Gwalior, MP - 474004

    43. Smt. Nongthombam Suchitra Devi, aged 29 years
        D/o N. Shyam Singh
        R/o Bishnupur Bazar, CI College Road, Bishnupur - 795126

    44. Sh. Binoy Krishna Barman, aged 35 years
       S/o Sh. Makkhan Lal Barman
       R/o Simlaguri, Distt. Barpeta,
       Assam - 781313

    45. Sh. Moirangthem Sunil Singh, aged 32 years
        S/o Sh. M. Shanti Singh
        R/o Thamnapokpi Makha Leikai,
        PO/PS - Moirang, Manipur - 795133

    46. Sh. Puyam Singhajit Singh, aged 36 years
       S/o Sh. P. Ibopishak Singh
       R/o Lilong Chajing
       Imphal - 795130

    47. Sh. Irom Jemson Meitei, aged 33 years
        S/o Sh. Irom Jadumani Singh
        R/o Chinga Makha Phuramakhong,
        Imphal - 795008
                                     5
Item No. 51                                     O.A. NO. 744/2016

    48. Sh. Ahanthem Manimohon Singh, aged 32 years
       S/o A. Dorendra Singh
       R/o Uripok Polem Leikai, Imphal
       Manipur - 795001

    49. Sh. Shijagurumayum Binod Kumar Sharma,
       aged 30 years S/o Sh. Sanakhomba Sharma R/o Kangla Siphai, Imphal
       (E) - 795010

  50. Sh. Khumanthem Nandakumar, aged 35 years
     S/o Sh. KH. Manihar Singh
     R/o Sagolband Nepra Menjor Leikai
       Imphal, Manipur - 795001

    51. Sh. Leishangthem Pari Singh, aged 36 years
        S/o Sh. (L) Mangisana Singh R/o Keishampat Mutum Leikai Imphal,
        Manipur - 795001

    52. Sh. Telem Robert, aged 33 years
         S/o Sh. T. Herabi Singh R/o Nongmeibung Ayangpalli road, Imphal
        (E) - 795001

    53. Sh. Tayenjam Tim Tim, aged 33 years
        S/o Sh. (L) Tayenjam Dorendro Singh R/o Keishamthong topleirak,
        Imphal (W) - 795001

    54. Smt. Thengujam Thoithoi Chanu,
        aged 34 years D/o Sh. Late Th. Angahal Singh R/o Mayang Imphal,
        Wangkhei Leikai, Manipur - 795132

    55. Smt. Lamneithem Khongsai, aged 27 years
       D/o Sh. Nehlun Khongsai R/o Laipham Khunou, Khongsaiveng, Imphal
      - 795010

    56. Smt. Okram Nibedita Devi, aged 35 years
       D/o O. Shamungou Singh, R/o Kwakeithel Laishram
       Leikai, Imphal - 795001

    57. Sh. Heigrujam Meen Bhushan, aged 37 years S/o Sh. H. Ibobi Singh
      R/o Sagolband Meinoleirak
      Imphal - 795001

  58. Sh. Munna Gowla, aged 33 years
     S/o Sh. Premlal Gowla R/o Village Jariguri, Distt. Tinsukia (Assam)

  59. Sh. Sunil Kumar Mahto, aged 34 years
      S/o Sh. Makkhan Mahto R/o Bhabhandei Chowk, Madhubani Bihar -
        847225
                                       6
Item No. 51                                       O.A. NO. 744/2016

    60. Sh. Ngangom Joychandra Singh, aged 29 years
      S/o Sh. NG. Kullachandra Singh R/o Topawang Leikai, Porompat
      Imphal (E) - 795005

    61. Miss Kim Rose Kuki, aged 29 years
      D/o (L) Lamthang Kuki R/o B. Vergrum, Churachandpur Manipur -
     795128

    62. Sh. Nongmeikapam Bishwajit Meitei, aged 34 years
      S/o (L) N. Birendrajit Meitei R/o Singjamei Thongam Leikai, Imphal
        (W) Manipur - 795008

    63. Sh. Elangbam Kennedy Singh, aged 31 years
        S/o Sh. (L) E. Kanta Singh R/o Singjamei Leishangthem Leikai, Imphal
        (W) - 795008

    64. Sh. Laishram Roshita Devi, aged 31 years
        S/o L. Budhachandra Singh R/o Singjamei Dinam Thingel Imphal (W)
      - 795008

    65. Sh. Diwakar Singh, aged 33 years
        S/o Hari Lal R/o F - 21 'A', Gali No. 6, Sadatpur Extension
        Delhi - 110090

    66. Sh. Senjam Tolen Singh, aged 31 years
       S/o S. Dhananjoy Singh
       R/o Thangmeiband Yumnam Leikai, Imphal (W) - 795004

    67. Sh. Sudhakar Singh, aged 32 years
        S/o Harilal Singh
        R/o F - 21 A, Gali No. 6,
        Sadatpur Extension,
        Delhi - 90

    68. Sh. Yendrembam Samananda Singh, aged 30 years
       S/o Y. Kaoba Singh
       R/o Langthabal Kunja Mayai Leikai, Imphal (W) - 795003

    69. Sh. Kavinder Kumar, aged 34 years
       S/o Sh. Shrichand
       R/o H. No. - 40, Nangli - Poona
       Delhi - 36

    70. Sh. Sanjeev Murmu, aged 30 years
        S/o Sh. Gopin Murmu
        R/o 84 - 1/2 Thirunagar, Palani
        Distt. Dindigul, TN - 624601

    71. Sh. Ashwani Kumar Shukla, aged 31 years
                                        7
Item No. 51                                        O.A. NO. 744/2016


        S/o (L) Roop Narayan Shukla R/o s/o Smt. Sudha Shukla, UP Co-
       operative federation Ltd. (PCF), Civil Lines, Distt. Gonda, U. P - 271001

    72. Sh. Satish Kumar, aged 34 years
        S/o Sh. Ramhari Prasad
        R/o Vill. Ishua Post Pawapuri, Distt. Nalanda, Bihar-803115

                                                              .....Applicants

        (Advocate: Mr. M.K.Bhardwaj)

                          Versus
       1. UNION OF INDIA THROUGH The SECRETARY MINISTRY OF
       INFORMATION & BROADCASTING 6TH FLOOR, SHASTRI
       BHAWAN, NEW DELHI-110001

       2. PRASAR BHARTI BROADCASTING CORPORATION, THROUGH
       ITS CHIEF EXECUTIVE OFFICER, PTI BUILDING, SANSAD MARG,
       NEW DELHI-110001

       3. DIRECTOR GENERAL, ALL INDIA RADIO, PARLIAMENT
       STREET, NEW DELHI.

       4.DIRECTOR GENERAL DOORDARSHAN DOORDARSHAN
       BHAWAN MANDI HOUSE NEW DELHI
                                             ...Respondents


        (Advocate: Mr. S.M.Arif)
                                           8
Item No. 51                                           O.A. NO. 744/2016


                                  O R D E R (ORAL)

Hon'ble Mr. R. N. Singh, Member (J) By way of the present O.A. filed under Section 19 of the Administrative Tribunals Act, 1985, the applicants have prayed for the following reliefs:-

"(i) Direct the respondents to immediately and forthwith grant the benefits of higher pay scale of Pay Band-II with grade pay Rs. 4600 (Which is the replacement scale of Rs. 6500-10500 as per 6th CPC which came into force 1.1.2006) to all the Applicants/Engineering Assistants w.e.f. their dates of appointments along with arrears of pay and all other consequential benefits which have been granted to the Engineering Assistants (EAs) who joined on or before 05.10.2007; and
(ii) May also pass any further order(s), direction (s) as be deemed just and proper to meet the ends of Justice:"

2. Matter is listed for final hearing. Learned counsels for the parties submit that the issue involved in the present O.A. is squarely covered by order/judgment dated 13.03.2018 of a co-ordinate Bench of this Tribunal in O.A. NO. 3436/2015 titled Mahesh Prasad, (EA) and others Vs. Union of India and others. They further submit that order/judgment dated 13.03.2018 in the case of Mahesh Prasad (Supra) is under challenge before the Hon'ble High Court of Delhi in Writ Petition (C ) No. 16688/2022. They submit that the present O.A. may be disposed of in terms of the order of this Tribunal in the case of Mahesh Prasad (Supra) 9 Item No. 51 O.A. NO. 744/2016 and the parties to the O.A. shall be bound by the final decision of the Hon'ble High Court in the aforesaid writ petition.

3. With the consent of the learned counsels for the parties, the O.A. stands disposed of in the aforesaid terms. However, in the facts and circumstances, there shall be no order as to cost. Associated M.A. also stands disposed of accordingly.

              (Sanjeeva Kumar)                              (R.N. Singh)
               Member (A)                                    Member (J)

        kk/