Madhya Pradesh High Court
The State Of Madhya Pradesh vs Gudda Alias Shankar on 15 February, 2019
1 MCRC-36569-2018 The High Court Of Madhya Pradesh MCRC-36569-2018 (THE STATE OF MADHYA PRADESH Vs GUDDA ALIAS SHANKAR) 2 Jabalpur, Dated : 15-02-2019 Ms. M.PS. Chukkal, learned Panel Lawyer for the applicant-State. This case is listed in defect. By way of last indulgence two weeks' time is granted to rectify the defect.
List after two weeks.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
rj
Digitally signed by RAJESH KUMAR
JYOTISHI
Date: 15/02/2019 16:37:26