Calcutta High Court (Appellete Side)
Kolkata Metropolitan Development ... vs South City Projects (Kolkata) Ltd. & ... on 28 November, 2017
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
November M.A.T. 1244 of 2017
28, 2017 With
06 CAN 7234 of 2017
md. With
CAN 7235 of 2017
. And
M.A.T. 846 of 2017
With
CAN 5157 of 2017
With
CAN 5345 of 2017
With
C.O.T. 44 of 2017
Kolkata Metropolitan Development Authority & Anr.
-Versus-
South City Projects (Kolkata) Ltd. & others
Mr. Satyajit Talukdar
.. for the appellants
Mr. Abhrajit Mitra
Mr. Satadeep Bhattacharya
Mrs. Arundhati Mukherjee
.. for the respondents
Let the matters stand over for a fortnight. It will be open to the parties to make a prayer before the single Bench for the pending writ petition to be taken up for hearing subject to the convenience of the Bench.
(Sanjib Banerjee, J.) (Sabyasachi Bhattacharyya, J.) 2