Section 9 in The Rajiv Gandhi National University of Law, Punjab Act, 2006
9. Authorities of the University.
- The following shall be the Authorities of the University, namely :-(i)the General Council;(ii)the Executive Council;(iii)the Academic Council;(iv)the Academic Planning Board;(v)the Finance Committee; and(vi)such other authorities, as may be declared by the statutes from time to time.
