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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(b) in West Bengal Prisoners' Welfare Fund Rules, 2008

(b)Providing financial support to the Prisoners in the correctional homes for availing of treatment facilities and other pathological/ clinical/ other tests/examinations when not expeditiously possible under normal Government support;