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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Lok Vaniki Adhiniyam, 2001

(1)Every Bhumiswami or Gram Panchayat or Gram Sabha as the case may be, after having received the approved management plan from the competent authority, shall implement the said plan according to the prescribed time schedule as mentioned in the said plan.