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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(1) in Regulations of the Tamil Nadu Agricultural University

(1)The authorised employee shall draw bills required for his office establishment, contingencies, etc., in the manner prescribed by the University. The following shall be authorised to draw bills for their respective offices: (a) Registrar, (b) Comptroller, (c) Deans, (d) Director of Research, (e) Director of Extension Education, (f) Estate Officer, (g) Heads of Departments, (h) Heads of Research Stations, (i) Personal Assistant to Vice-Chancellor, and (j) such others authorised, from time to time.