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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(5) in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

(5)Staff referred in sub-section (1) shall be under the administrative and disciplinary control of the Chairperson, who shall be the appointing authority but perform the duties under the direct control of the Mela Adhikari/Secretary.