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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(5) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(5)The proceeding of the Committee shall be recorded under signature of the Chairman in a register to be kept for the purpose which shall be open for inspection by any member of the Committee at a reasonable time.