Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Chattisgarh - Subsection Section 57(2) in Chhattisgarh Minor Mineral Rules, 2015 (2)Lessee/lessees shall submit an application for amalgamation alongwith a common Quarry Plan for leases proposed for amalgamation.
