Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Neena Narang on 28 April, 2023
Author: M.R. Shah
Bench: M.R. Shah
ITEM NO.44 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7188/2018
(Arising out of impugned final judgment and order dated 06-10-2015
in WPC No. 5666/2015 passed by the High Court Of Delhi At New
Delhi)
GOVT. OF NCT OF DELHI Petitioner(s)
VERSUS
NEENA NARANG & ORS. Respondent(s)
IA No. 42418/2018 - CONDONATION OF DELAY IN FILING
Date : 28-04-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
For Respondent(s) Ms. Manika Tripathy, AOR
Mr. Ashutosh Kaushik, Adv.
Mr. Manish Vashist, Adv.
Mr. Amit Gupta, Adv.
Mr. Harisankar Mahapatra, Adv.
Mr. Shiv Verma, Adv.
For M/s Mitter & Mitter Co. AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 22.08.2023.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R Natarajan Date: 2023.04.29 12:24:24 IST Reason: