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[Cites 0, Cited by 0] [Section 286(2)] [Section 286] [Entire Act]

State of Telangana - Subsection

Section 286(2)(xxi) in Telangana Panchayat Raj Act, 2018

(xxi)for regulating the sharing between local authorities in the State, of the proceeds of any tax or income levied or obtained under this or any other Act;