Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Maharashtra - Subsection

Section 93(2)(a) in The Maharashtra Non-Trading Corporations Act, 1959

(a)the manner in which meetings shall be called by the liquidator under section 49 and the procedure to be followed at such meetings;