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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(2)(c) in Bihar Displaced Persons Rehabilitation (Acquisition of Land) Act, 1950

(c)the principles to be followed in determining the mode of fixing and the mode of payment of compensation as respects different classes of or different descriptions of interests held in lands;