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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Uttar Pradesh - Subsection

Section 123(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(3)The Zila Panchayat shall, thereupon, publish in the manner Prescribed by rules the proposals framed under sub-section (1) and the draft rules framed under sub-section (2) along with a notice in such form as the Zila Panchayat may, by regulation, prescribe.