Karnataka High Court
B L Boregowda vs The Chariman Bwssb on 10 December, 2025
-1-
NC: 2025:KHC:52243
WP No. 20811 of 2022
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF DECEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
WRIT PETITION NO. 20811 OF 2022 (GM-RES)
BETWEEN:
1. B L BOREGOWDA
S/O LATE B L LINGAIAH
AGED ABOUT 70 YEARS
24, RAMAKRISHNA STREET
SHESHADRIPURAM
BENGALURU - 560 020.
SENIOR CITIZEN BENEFIT NOT CLAIMED
...PETITIONER
(BY SRI. VEERESH M UPPIN, ADVOCATE FOR
SRI. CHANDRANATH ARIGA K, ADVOCATE)
Digitally
signed by
SREEDHARAN AND:
BANGALORE
SUSHMA
LAKSHMI 1. THE CHARIMAN, BWSSB
Location: High
Court of CAUVERY BHAVANA
Karnataka
BENGALURU - 560 009.
2. THE JOINT COMMISSIONER
BBMP, WEST RANGE
SHESHADRIPURAM
BENGALURU - 560 020.
3. THE ASSISTANT EXECUTIVE ENGINEER
NE2-SUB DIVISION
-2-
NC: 2025:KHC:52243
WP No. 20811 of 2022
HC-KAR
NO.55, 8TH-9TH CROSS ROAD
CENTRAL STREET
KUMARA PARK WEST
BENGALURU - 560 020.
4. THE ASSISTANT EXECUTIVE ENGINEER
BBMP, GANDHINAGAR
BENGALURU - 560 009.
5. THE HEALTH OFFICER
GANDHINAGAR RANGE
BBMP, PURNAIAHCHATRAM ROAD
TULASITHOTA
BENGALURU - 560 053.
6. THE SENIOR ENVIRONMENTAL OFFICER
BENGALURU WEST ZONE
KARNATAKA STATE POLLUTION CONTROL BOARD
"NISARGABHAVANA", 3RD FLOOR
THIMMAIAH ROAD
BANGALORE - 560 010.
...RESPONDENTS
(BY SRI. K B MONESH KUMAR, ADVOCATE FOR R1 TO R5;
SRI. A V NISHANTH, ADVOCATE FOR R6)
THIS WP FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO. 1 TO 4 TO REPAIR THE DRAINAGE AND
STOP THE FLOW OF SEWAGE WATER INTO THE SCHEDULE
PROPERTY AND ETC.,
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR. JUSTICE E.S.INDIRESH
-3-
NC: 2025:KHC:52243
WP No. 20811 of 2022
HC-KAR
ORAL ORDER
Learned counsel appearing for the petitioner submits that the prayer made in the writ petition does not survive for consideration as having become infructuous.
Accordingly, the writ petition stands disposed of as having become infructuous.
Ordered accordingly.
Sd/-
(E.S.INDIRESH) JUDGE NM List No.: 1 Sl No.: 37