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Karnataka High Court

B L Boregowda vs The Chariman Bwssb on 10 December, 2025

                                              -1-
                                                          NC: 2025:KHC:52243
                                                     WP No. 20811 of 2022


                 HC-KAR




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                        DATED THIS THE 10TH DAY OF DECEMBER, 2025
                                          BEFORE
                          THE HON'BLE MR. JUSTICE E.S.INDIRESH
                        WRIT PETITION NO. 20811 OF 2022 (GM-RES)


                 BETWEEN:

                 1.    B L BOREGOWDA
                       S/O LATE B L LINGAIAH
                       AGED ABOUT 70 YEARS
                       24, RAMAKRISHNA STREET
                       SHESHADRIPURAM
                       BENGALURU - 560 020.
                       SENIOR CITIZEN BENEFIT NOT CLAIMED

                                                               ...PETITIONER
                 (BY SRI. VEERESH M UPPIN, ADVOCATE FOR
                       SRI. CHANDRANATH ARIGA K, ADVOCATE)

Digitally
signed by
SREEDHARAN       AND:
BANGALORE
SUSHMA
LAKSHMI          1.    THE CHARIMAN, BWSSB
Location: High
Court of               CAUVERY BHAVANA
Karnataka
                       BENGALURU - 560 009.

                 2.    THE JOINT COMMISSIONER
                       BBMP, WEST RANGE
                       SHESHADRIPURAM
                       BENGALURU - 560 020.

                 3.    THE ASSISTANT EXECUTIVE ENGINEER
                       NE2-SUB DIVISION
                            -2-
                                        NC: 2025:KHC:52243
                                  WP No. 20811 of 2022


HC-KAR




     NO.55, 8TH-9TH CROSS ROAD
     CENTRAL STREET
     KUMARA PARK WEST
     BENGALURU - 560 020.

4.   THE ASSISTANT EXECUTIVE ENGINEER
     BBMP, GANDHINAGAR
     BENGALURU - 560 009.

5.   THE HEALTH OFFICER
     GANDHINAGAR RANGE
     BBMP, PURNAIAHCHATRAM ROAD
     TULASITHOTA
     BENGALURU - 560 053.

6.   THE SENIOR ENVIRONMENTAL OFFICER
     BENGALURU WEST ZONE
     KARNATAKA STATE POLLUTION CONTROL BOARD
     "NISARGABHAVANA", 3RD FLOOR
     THIMMAIAH ROAD
     BANGALORE - 560 010.

                                           ...RESPONDENTS
(BY SRI. K B MONESH KUMAR, ADVOCATE FOR R1 TO R5;
    SRI. A V NISHANTH, ADVOCATE FOR R6)


    THIS WP FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT NO. 1 TO 4 TO REPAIR THE DRAINAGE AND
STOP THE FLOW OF SEWAGE WATER INTO THE SCHEDULE
PROPERTY AND ETC.,

     THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:

CORAM: HON'BLE MR. JUSTICE E.S.INDIRESH
                               -3-
                                           NC: 2025:KHC:52243
                                         WP No. 20811 of 2022


HC-KAR




                         ORAL ORDER

Learned counsel appearing for the petitioner submits that the prayer made in the writ petition does not survive for consideration as having become infructuous.

Accordingly, the writ petition stands disposed of as having become infructuous.

Ordered accordingly.

Sd/-

(E.S.INDIRESH) JUDGE NM List No.: 1 Sl No.: 37