Andhra Pradesh High Court - Amravati
Deepti Travels vs The Flag Officer, Eastern Naval Command ... on 27 November, 2024
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HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI 10
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MAIN CASE No: A.S.No.837 of 2010
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PROCEEDING SHEET 43
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OFFICE
DATE ORDER 98
No. NOTE
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Issue fresh notice to respondent(s). 03
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Learned counsel for the appellant(s) is permitted to 38 take out personal notice to respondent(s) by R.P.A.D. and file 96 proof of service in the Registry. 03 54 List the matter after four weeks.
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