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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(i) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006

(i)collect or to cause to be collected from their respective land and building the non-biodegradable garbage and to deposit, or cause to be deposited, in garbage receptacles, depots or places provided for temporary deposits or collection of the non-biodegradable garbage by the local authority in the area;