Section 13(1) in The Jodhpur National University, Jodhpur Act, 2009
(1)The Vice-chancellor shall be appointed by the Chancellor from a panel of three persons recommended by the Board of Management and shall, Subject to the Provisions contained in sub-section(8), hold office for a term of three year:Provided that, after expiry of the term of three years, a person shall be eligible for re-appointment for another term of three years:Provided further that a Vice-chancellor shall notwithstanding the expiration of his term continue to hold office until his successor enters upon the office.
