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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(11) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(11)Railway Receipts and Despatch Invoices containing instructions about the procedure regarding obtaining delivery of the consignments etc. shall be sent by the Depot direct to the Registered Dealer under registered cover. The said documents may also be sent to the Registered Dealer at his own risk by Express Delivery against his written request to that effect.