Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Rajasthan - Subsection Section 7(3) in Rajasthan Police Rules, 2008 (3)The officer in charge of the police station receiving unclaimed property under sub-rule 2) shall make or have an entry made in the general diary which shall be signed by the person delivering such property.
