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[Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(8)(d) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(d)Sufficient tables, chairs, or benches shall be available for the number of diners to be accommodated as specified in clause (i).