Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(4) in The Orissa Glanders and Farcy Rules, 1941 (4)When making any such entry, search or inspection, the Inspector may be accompanied by any other person whom he may consider it necessary to take with him.
