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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Homoeopathy Central Council (Minimum Standards Requirement of Homoeopathic Colleges and attached Hospitals) Regulations 2013

(2)The Council shall meet at least four times in a year to draw up the details of curriculum and training programme, enforcement of discipline and other academic matters.