Delhi High Court - Orders
Amar Ujala Publication Ltd. & Ors vs State Of Nct Of Delhi & Anr on 14 July, 2022
Author: Anu Malhotra
Bench: Anu Malhotra
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1096/2017, CRL.M.A. 4519/2017, CRL.M.A. 7267/2017,
CRL.M.A. 8443/2017, CRL.M.A. 8445/2017
AMAR UJALA PUBLICATION LTD. & ORS.
..... Petitioner
Through: Mr. Gaurav Mitra & Mr. Adit Singh,
Advocates.
versus
STATE OF NCT OF DELHI & ANR.
..... Respondent
Through: Mr.Izhar Ahmed, APP for State.
Mr. Mukul Malik, Advocate for R-2.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 14.07.2022 Re-notify for 09.09.2022.
ANU MALHOTRA, J JULY 14, 2022 nc Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:18.07.2022 16:28:32 This file is digitally signed by PS to HMJ ANU MALHOTRA.