Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 224(2)] [Section 224] [Entire Act]

Union of India - Subsection

Section 224(2)(e) in The Coal Mines Regulations, 2011

(e)plan and section of the area showing details of exploration work that is already completed and also the remaining area over which drilling or any other exploration work are yet to be undertaken.