Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66F] [Entire Act]

State of Punjab - Subsection

Section 66F(5) in The Punjab Factory Rules, 1952

(5)Safety Committee shall meet as often as necessary but at least, once in every quarter. The minutes of the meeting shall be recorded and produced to the Inspector on demand.