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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992

(2)Notwithstanding anything contained in sub-section (1) the Tribunal may sit at such other place or places other than the place at its headquarters, as the Tribunal may with the approval of the State Government appoint.