Jharkhand High Court
(Sanjay Kumar Ghose vs . Palamu Kshetriya Gramin Bank & Ors.) on 3 February, 2023
Author: S.N. Pathak
Bench: S.N.Pathak
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No. 5620 of 2006
(Sanjay Kumar Ghose Vs. Palamu Kshetriya Gramin Bank & Ors.)
----------
CORAM: THE HON'BLE DR. JUSTICE S.N.PATHAK For the Petitioner : Mr. J. S. Tripathi, Advocate For the Respondents : Mr. Nipun Baxi, Advocate
----------
10/03.02.2023 With the consent of the parties, put up this case before the National Lok Adalat, which is scheduled to be held on 11.02.2023.
(Dr. S.N. Pathak, J.) Punit/-