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Jharkhand High Court

(Sanjay Kumar Ghose vs . Palamu Kshetriya Gramin Bank & Ors.) on 3 February, 2023

Author: S.N. Pathak

Bench: S.N.Pathak

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                           W.P.(S) No. 5620 of 2006
                (Sanjay Kumar Ghose Vs. Palamu Kshetriya Gramin Bank & Ors.)
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CORAM: THE HON'BLE DR. JUSTICE S.N.PATHAK For the Petitioner : Mr. J. S. Tripathi, Advocate For the Respondents : Mr. Nipun Baxi, Advocate

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10/03.02.2023 With the consent of the parties, put up this case before the National Lok Adalat, which is scheduled to be held on 11.02.2023.

(Dr. S.N. Pathak, J.) Punit/-