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State of Bihar - Section

Section 9 in Bihar Lift Irrigation Act, 1956

9. Power to enter for repairs and to prevent accidents.

- In case of any accident being apprehended or happening to a Lift Irrigation Work, any Lift Irrigation Officer, or any person acting under his general or special orders in this behalf, may enter upon any lands adjacent to such Lift Irrigation Work, and may execute all works which may be necessary for the purpose of preventing such accident, or repairing any damage done.