Section 14 in The West Bengal State Council Of Higher Education Act, 1994.
14. Annual financial Statement.
(1)The State Council shall prepare an annual financial statement on or before such date as may be prescribed, of the estimated capital and revenue receipts and expenditure for the ensuing year and submit the same to the Government.(2)The statement as aforesaid shall include a statement of salaries and allowances of members, officers and employees of the State Council and of such other particulars as may be prescribed.(3)The Government shall, as soon as may be after the receipt of such statement, cause it to be laid before the State Legislature.(4)The State Council shall take into consideration any observations made on such statement in the State Legislature.(5)The State Council may, at any time during the year in respect of which a statement under sub-section (1) has been submitted, submit to the Government a supplementary statement, and the provisions of this section shall apply to such supplementary statement as they apply to the statement under sub-section (1).
