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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2) in West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013

(2)The reservation of seats in any Higher Educational Institution made under this Act shall, under no circumstances, exceed beyond fifty percent of the total annual permitted strength of any such Institution for any particular academic session.