Chattisgarh High Court
Managing Director vs The Presiding Officer, Labour Court 19 ... on 1 March, 2018
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP No. 3272 of 1999
Managing Director, Versus The Presiding Officer, Labour Court
01.03.2018 Shri Animesh Verma, counsel for the petitioner.
Shri B.P.Rao appears on behalf of Shri Dhirendra Mishra and submits
that his name is not mentioned in the cause list, and therefore, the Registry
may be directed to mention the name of Shri Dhirendra Mishra in the cause
list as counsel for respondent No.2.
Post this matter after 3 weeks.
Meanwhile, Registry is directed to mention the name of Shri Dhirendra Mishra in the cause list as counsel for respondent No.2.
Sd/-
(Sanjay Agrawal) Judge Anjani