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Chattisgarh High Court

Managing Director vs The Presiding Officer, Labour Court 19 ... on 1 March, 2018

                                             1

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                     WP No. 3272 of 1999

              Managing Director, Versus The Presiding Officer, Labour Court




 01.03.2018         Shri Animesh Verma, counsel for the petitioner.

                    Shri B.P.Rao appears on behalf of Shri Dhirendra Mishra and submits
              that his name is not mentioned in the cause list, and therefore, the Registry
              may be directed to mention the name of Shri Dhirendra Mishra in the cause
              list as counsel for respondent No.2.

Post this matter after 3 weeks.

Meanwhile, Registry is directed to mention the name of Shri Dhirendra Mishra in the cause list as counsel for respondent No.2.

Sd/-

(Sanjay Agrawal) Judge Anjani