Himachal Pradesh High Court
Sher Singh @ Nittu & Anr. vs . State Of H.P. on 10 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Sher Singh @ Nittu & Anr. vs. State of H.P. Cr. A. No. 99 of 2020 10.03.2023 Present: Mr. Divya Raj Singh and Ms. Ritu Singh, Advocates, for .
the appellants.
Mr. Anup Rattan, A.G. with Mr. Y. W. Chauhan,Sr. Addl. A.G., Mr. J. S. Guleria, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State.
As prayed for, list on 24.03.2023.
r to (Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 10, 2023 (Sanjeev) ::: Downloaded on - 13/03/2023 20:34:11 :::CIS