Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 8] [Entire Act] State of West Bengal - Subsection Section 8(1) in The West Bengal College Service Commission Act, 1978 (1)The manner of selection of persons for appointment to the posts of Teachers of a college shall be such as may be provided for by regulations.
