Delhi High Court - Orders
M/S Theme Engineering Services Pvt. Ltd vs National Highways Authority Of India on 12 November, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1897/2025
M/S THEME ENGINEERING SERVICES PVT. LTD. .....Petitioner
Through: Ms. Nandadevi Deka Adv., Ms.
Divya Sharma adv., Mr. Arunabha
Ganguli Adv., Mr. Shashwat Pratyush
Adv., Ms. Shubhra Chandu Sharma
Adv., Mr. Sourav Sharma, Adv
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Respondent
Through: Mr. Santosh Kumar, Standing
Counsel and Mr. Devansh Malhotra
Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 12.11.2025
1. The Hon'ble Judge is not holding Court today.
2. List on 17.11.2025.
BY ORDER (COURT MASTER) NOVEMBER 12, 2025 Prateek This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/11/2025 at 22:17:34