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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1)(e) in Haryana Special Economic Zone Rules, 2007

(e)special areas of aesthetic, sentimental or historic value which require protection and as directed by Ministry of Environment and Forests, Government of India, while clearing the project from environment angle (Environment Impact Assessment);