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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Telangana - Subsection

Section 63(a) in Hyderabad City Police Act, 1348 F

(a)takes or introduces or attempts to take or introduce any fermented liquors or other intoxicating drugs or preparations into any public hospital without the permission of a Medical Officer of such hospital, or